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C. Ramadevi vs The State Of Andhra Pradesh,
2022 Latest Caselaw 392 AP

Citation : 2022 Latest Caselaw 392 AP
Judgement Date : 27 January, 2022

Andhra Pradesh High Court - Amravati

C. Ramadevi vs The State Of Andhra Pradesh, on 27 January, 2022

Bench: Ninala Jayasurya

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE No: Writ Petition No.21096 of 2021

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE 27.01.2022 NJS, J

Heard learned counsel for the petitioner.

Learned Government Pleader for Women Development and Child Welfare Department, who placed reliance on the judgments filed along with Memo dated 27.01.2022.

Orders reserved.

_____ NJS, J IS

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