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Adarsh Singh Rajawat Adarsh Golu vs The State Of A.P.
2022 Latest Caselaw 389 AP

Citation : 2022 Latest Caselaw 389 AP
Judgement Date : 27 January, 2022

Andhra Pradesh High Court - Amravati
Adarsh Singh Rajawat Adarsh Golu vs The State Of A.P. on 27 January, 2022
          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                MAIN CASE No. CRL.A.No. 311 of 2021

                          PROCEEDING SHEET

Sl.   DATE                           ORDER                                OFFICE
No.                                                                        NOTE
6.  27.1.2022 CPK,J & Dr.KMR, J

                  Heard    Sri   Y.V.Ravi    Prasad,   learned   senior
             counsel,   appearing   for     the   appellant   and   Sri
             N.Harinath, learned Assistant Solicitor General of India
             for respondent.

Judgment is reserved.

________________________ C. PRAVEEN KUMAR, J

____________________________ DR. K. MANMADHA RAO, J DRK

 
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