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The State Of Andhra Pradesh vs Buddala Venkata Swamy Reddy 7 ...
2022 Latest Caselaw 368 AP

Citation : 2022 Latest Caselaw 368 AP
Judgement Date : 25 January, 2022

Andhra Pradesh High Court - Amravati
The State Of Andhra Pradesh vs Buddala Venkata Swamy Reddy 7 ... on 25 January, 2022
Bench: C.Praveen Kumar, Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: Crl.RC.No.186 of 2013 & Crl.A.No.196 of 2014

PROCEEDING SHEET

SL. DATE ORDER OFFICE No. NOTE

09. 25.01.2022 CPK,J & RNT,J

Heard Judgment reserved.

_________ CPK, J

_________ RNT, J Dsr

 
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