Nelimarla Jagannadha Rao, vs The State Of Ap Rep By Its Pp Hyd.,
2022 Latest Caselaw 296 AP

Citation : 2022 Latest Caselaw 296 AP
Judgement Date : 21 January, 2022

Andhra Pradesh High Court - Amravati

Nelimarla Jagannadha Rao, vs The State Of Ap Rep By Its Pp Hyd., on 21 January, 2022

Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: Crl.RC.No.1463 of 2006

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

27. 21.01.2022 RNT,J (through virtual mode)

Sri G.Sihadri, learned counsel, representing Sri K.Venkata Reddy, learned counsel for the petitioner/revisionist, having argued the matter for some time, prays for time to pick up some judgments of Apex Court relating to similar issue involved in this matter.

As requested, list the matter on 27.01.2022.

_________ RNT, J Dsr

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