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J.Vasantha, vs .The State Of Andhra Pradesh
2022 Latest Caselaw 294 AP

Citation : 2022 Latest Caselaw 294 AP
Judgement Date : 21 January, 2022

Andhra Pradesh High Court - Amravati

J.Vasantha, vs .The State Of Andhra Pradesh on 21 January, 2022

Bench: Ninala Jayasurya

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE No: Writ Petition No.19934 of 2021

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

10. 21.01.2022 NJS, J

Heard the learned counsel for petitioner, who placed reliance on the judgments of the Hon'ble Supreme Court in (2007) 11 Supreme Court Cases 681 and 2010 (4) ALD 25 (DB).

At the request of learned Government Pleader for Women Development and Child Welfare Department, list the matter on 25.01.2022.

_____ NJS, J IS

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