Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Yadla Surya Narayana vs The State Of Ap
2022 Latest Caselaw 147 AP

Citation : 2022 Latest Caselaw 147 AP
Judgement Date : 7 January, 2022

Andhra Pradesh High Court - Amravati
Yadla Surya Narayana vs The State Of Ap on 7 January, 2022
Bench: Kongara Vijaya Lakshmi
             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                MAIN CASE: Writ Petition No.4066 of 2021

                           PROCEEDING SHEET
Sl.   DATE                            ORDER                              OFFICE
No.                                                                       NOTE
16    07.01.2022   KVL,J

                   Heard the learned counsel for the 7th respondent.

He relies upon the judgment reported in (2013) 4 SCC 465 .

Post on 24.01.2022 under the caption for orders with regard to maintainability of the writ petition against the 7th respondent.

_______ KVL, J

BSS

KVL, J WP No.909 of 2021

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter