Meenugu Nageswaramma vs The State Of Andhra Pradesh,
2022 Latest Caselaw 996 AP

    THE HON'BLE SRI JUSTICE R.RAGHUNANDAN RAO
                   WRIT PETITION No.4725 of 2022
ORDER:-

          The petitioners had approached the authorities for grant

of assistance under the YSR Cheyutha Scheme. It is the

contention of the petitioners that petitioner Nos. 17 to 21 had

already been given one installment and remaining installments

are not being paid to them. It is their further contention that

petitioner Nos. 1 to 16 have given applications for assistance

under the scheme but, the said applications have not been

taken up for consideration by the respondents.

A learned Single Judge of this Court had considered this

issue and issued directions by a common order dated

28.09.2021 in W.P.No.17691 of 2020 & Batch.

Following the above said judgment, this writ petition is

disposed of with the following directions:

i) The respondents are directed to pay/extend the

financial assistance forthwith to petitioner Nos. 17 to

21 under the YSR Cheyutha Scheme, as the first

installment had already been given to them.

ii) The respondents are directed to continue the financial

assistances to petitioner Nos.17 to 21 who had been

granted financial assistance for first installment, for the

remaining installments also subject to fulfillment of

eligible criteria.

iii) The applications of petitioner Nos. 1 to 16 shall be

taken up and considered by the respondents for grant

of assistance under the YSR Cheyutha Scheme subject

to their fulfillment of eligibility criteria.

iv) The respondents shall consider and pass orders on

these applications at the earliest, and preferably, within

a period of four weeks from the date of receipt of this

order.

There shall be no order as to costs.

Miscellaneous petitions, pending if any, in this Writ

Petition shall stand closed.

___________________________________ JUSTICE R.RAGHUNANDAN RAO Date : 23-02-2022 BSM

THE HON'BLE SRI JUSTICE R.RAGHUNANDAN RAO

WRIT PETITION No.4725 of 2022

Date : 23-02-2022

BSM