Gandi Abraham vs Uppala Peda Sitaram
2022 Latest Caselaw 961 AP

                      HIGH COURT OF ANDHRA PRADESH


MAIN CASE NO:      S.A.No.99 of 2022
                               PROCEEDING SHEET
Sl.No.      Date                        ORDER                         OFFICE NOTE



 1.      22.02.2022 BSB, J
                                 I.A.No1 of 2022
                          This    application      is   filed    to
                    condone the delay of 45 days in
                    representing the SA.No.99 of 2022
                    filed against the judgment and decree,
                    dated 21.04.2010 in O.S.No.25 of 2004
                    on the file of the Additional Senior
                    Civil Judge, Eluru.
                          The       contention          of      the
                    petitioners is that the delay of 45 days
                    occurred as after filing the appeal, the
                    returned bundle could not be received
                    from the Registry in time due to
                    prevalent Covid pandemic conditions,
                    and clerk instructed by the counsel for
                    the appellants could not reach the
                    High Court due to lockdown and later
                    was affected with corona.
                          For the above said reasonable
                    cause,     ground    there     is   sufficient
                    ground for condoning the delay in
                    representing the appeal.
                          Accordingly,     this     petition     is
                    allowed.
                                S.A.No.99 of 2022
                          For the substantial questions of
                    law raised in the grounds of appeal,
                    ADMIT.
                          Learned        counsel        for     the
                    appellant is permitted to take out
 personal service of notice to the
respondents through RPAD and file

proof of service.

Post the matter on 24.03.2022.

_________________ B.S.BHANUMATHI,J PGT