Union Bank Of India vs The State Of Andhra Pradesh
2022 Latest Caselaw 960 AP

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.18888 of 2021

                                    PROCEEDING SHEET

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No       DATE
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6     22.02.2022   CPK, J & VS, J                                            folder
                                                                             before

Sri V.V.Satish, learned counsel is appearing for corrections if any.

the respondent Nos.3 and 4 and seeks time to go through the judgments cited by the learned counsel for the petitioner.

List on 04.03.2022.

___________ CPK, J

__________ VS, J Pab