Ap Dairy Development Cooperative ... vs G Ramachandra Rao
2022 Latest Caselaw 935 AP

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.A.No.264 of 2020

PROCEEDINGS SHEET

Sl. DATE ORDER OFFICE NOTE No.

7. 21.02.2022 (Through physical mode)

I.A.No.2 of 2020

Having heard the learned counsel for the parties and in view of the reasons stated in the accompanying affidavit, the delay of 72 days in filing the appeal is condoned.

This application is, accordingly, allowed.

W.A.No.264 of 2020

Writ Appeal is dismissed, vide separate judgment.

PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY, J

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