K.Satyanarayana Rao vs Sst Commner Of Income Tax,V.Wada
2022 Latest Caselaw 934 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.I.T.T.A.No.52 of 2000

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

12. 21.02.2022 CPK,J & VS, J

It is represented by learned counsel for the appellant that the matter is wrongly listed today. As per the docket order, dated 14.02.2022, the matter should have been listed on 24.02.2022, but not today.

Hence, list the matter on 24.02.2022. Meanwhile, all the material papers and judgments, which are sought to be relied upon by both sides, be filed.

________________________ C. PRAVEEN KUMAR, J

_________________ V. SUJATHA, J

MS