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Konduru Pardha Saradhi, vs State Of A.P., Rep. By Its ...
2022 Latest Caselaw 910 AP

Citation : 2022 Latest Caselaw 910 AP
Judgement Date : 18 February, 2022

Andhra Pradesh High Court - Amravati
Konduru Pardha Saradhi, vs State Of A.P., Rep. By Its ... on 18 February, 2022
Bench: K Manmadha Rao
       HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.P.No. 18437 of 2015

                          PROCEEDING SHEET

Sl.                                                                     OFFICE
      DATE                           ORDER
No.                                                                      NOTE
4.  18.02.2022 Dr. KMR,J

                       Both the counsel present.
                       Learned    counsel   for    the     appellant
               submitted that this matter is covered by a
               Judgment of this Court and also Hon'ble
               Supreme Court.
                       Learned Government Pleader for School
               Education opposed the same.
                       Post on 25.02.2022 for filing citations and
               hearing.
                       It is represented by Mr. Venkata Rao,
               learned counsel appeared on behalf of Smt.
               Swarna Seshu, learned counsel for the 4th
               respondent requested to print the name of Smt.

K. Swarna Seshu, learned Standing Counsel for Accountant General.

Registry is directed to print the name of Smt. K. Swarna Seshu, learned Standing Counsel for Accountant General in the Cause List.

____________ Dr. KMR,J KK

 
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