The National Insurance Company ... vs Nadakuduru Siva Kumari, Guntur ...
2022 Latest Caselaw 892 AP

Citation : 2022 Latest Caselaw 892 AP
Judgement Date : 17 February, 2022

Andhra Pradesh High Court - Amravati

The National Insurance Company ... vs Nadakuduru Siva Kumari, Guntur ... on 17 February, 2022

Bench: K Manmadha Rao

       HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: M.A.C.M.A.No. 465 of 2017

                       PROCEEDING SHEET

Sl.                                                                  OFFICE
      DATE                         ORDER
No.                                                                   NOTE
2.  17.02.2022 Dr. KMR,J

                     Mr. K. Srinivas Rao, learned counsel for
               the appellant sought time to file Judgments to
               substantiate his case in the Appeal.
                     As seen from the record, notices served
               on the respondents 1 to 3. But none appeared

for the respondents 1 to 3.

Post on 10.03.2022.

____________ Dr. KMR,J KK

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