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K.Koteswara Rao, vs State Of Andhra Pradesh,
2022 Latest Caselaw 854 AP

Citation : 2022 Latest Caselaw 854 AP
Judgement Date : 15 February, 2022

Andhra Pradesh High Court - Amravati

K.Koteswara Rao, vs State Of Andhra Pradesh, on 15 February, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE No: W.P.No.7738 OF 2020 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J

8. 15.02.2022 (through virtual mode)

On the request made by Sri C.Srinivasa Baba, learned counsel for the petitioner to enable him to get the copies of the judgment required to be filed by order dated 08.02.2022, list on 22.02.2022.

_____ RNT,J

Ssp

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