Lakshmi Padma Priya Anjana Devi ... vs The State Of Andhra Pradesh
2022 Latest Caselaw 672 AP

Citation : 2022 Latest Caselaw 672 AP
Judgement Date : 7 February, 2022

Andhra Pradesh High Court - Amravati

Lakshmi Padma Priya Anjana Devi ... vs The State Of Andhra Pradesh on 7 February, 2022

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                 MAIN CASE No.W.A.No.145 of 2022

                         PROCEEDING SHEET

Sl.   DATE                            ORDER                             OFFICE
No.                                                                      NOTE
1.

07.02.2022 CPK,J & Dr.KMR, J

When the Court expressed a doubt with regard to maintainability of the Writ Petition when the matter is before competent criminal court, learned counsel for the appellant sought time to place some judgments in this regard. List after one week.

________________________ C. PRAVEEN KUMAR, J

____________________________ DR. K. MANMADHA RAO, J DRK

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