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B.R Udaya Kumar vs The State Of Andhra Pradesh,
2022 Latest Caselaw 652 AP

Citation : 2022 Latest Caselaw 652 AP
Judgement Date : 4 February, 2022

Andhra Pradesh High Court - Amravati
B.R Udaya Kumar vs The State Of Andhra Pradesh, on 4 February, 2022
            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

 MAIN CASE: WRIT PETITION No.10762 of 2021

                            PROCEEDING SHEET
Sl                                                                         OFFICE
     DATE                             ORDER
No                                                                          NOTE

11 04.02.2022

NJS,J

Heard the learned counsel for the petitioner. Learned Assistant Government Pleader for Services III, seeks time to file a copy of the judgment on which he is placing reliance.

List the matter on 09.02.2022.

_________ NJS, J Vns

 
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