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Gandhamaneni Ramesh Naidu vs M.Raja Manikyam
2022 Latest Caselaw 623 AP

Citation : 2022 Latest Caselaw 623 AP
Judgement Date : 3 February, 2022

Andhra Pradesh High Court - Amravati

Gandhamaneni Ramesh Naidu vs M.Raja Manikyam on 3 February, 2022

      HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                     A.S.No.646 of 2015

JUDGMENT:

Sri Yaswanth Gade, learned counsel appearing on behalf

of Sri K. Chidambaram, learned counsel for the appellants seeks

to withdraw the appeal.

2. Accordingly, the appeal is dismissed as withdrawn.

There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

03.02.2022 BSM

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

A.S.No.646 of 2015

03.02.2022

BSM

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