Pavan Financiers, vs The State Of A.P.,
2022 Latest Caselaw 622 AP

Citation : 2022 Latest Caselaw 622 AP
Judgement Date : 3 February, 2022

Andhra Pradesh High Court - Amravati

Pavan Financiers, vs The State Of A.P., on 3 February, 2022

       HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: Crl.R.C.No.221 OF 2006
                        PROCEEDING SHEET
Sl.                                                            OFFICE
      DATE         ORDER
No                                                             NOTE.
                   RNT,J
8.    03.02.2022         Heard.
                         Judgment is reserved.
                                                                 .

________ RNT,J Gk

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