S.Shaikshavali, 4 Others vs The Chairman M.D., Apcpdcl., ...
2022 Latest Caselaw 1079 AP

       HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.P.No.3051 of 2012

                        PROCEEDING SHEET

Sl.                                                                        OFFICE
      DATE                             ORDER
No.                                                                         NOTE
4.  28.02.2022 Dr. KMR,J

                      None appeared for the petitioner.
                      Mr. Mallikarjuna Reddy, learned counsel
               representing    Mr.     Y.     Nagi     Reddy,   learned
               Standing     Counsel         for      the   respondents

submitted that as per Judgment rendered by this Court, this writ petition is not maintainable, which is going to be filed by next date of adjournment and sought time.

Post on 09.03.2022.

____________ Dr. KMR,J KK