Citation : 2022 Latest Caselaw 1033 AP
Judgement Date : 24 February, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 13669 of 2021
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
11. 23.02.2022 RNT, J
"Separate judgment is delivered disposing of the writ petition."
_________ RNT, J Dsr
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