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K Venkateswarlu vs Devaki Venkata Ramana
2022 Latest Caselaw 1031 AP

Citation : 2022 Latest Caselaw 1031 AP
Judgement Date : 24 February, 2022

Andhra Pradesh High Court - Amravati

K Venkateswarlu vs Devaki Venkata Ramana on 24 February, 2022

         THE HON'BLE SRI JUSTICE M.GANGA RAO

    CIVIL MISCELLANEOUS APPEAL NO. 181 OF 2021


JUDGMENT:

Learned counsel for the appellant seeks permission of

this Court to withdraw the civil miscellaneous appeal.

Permission is accorded.

Accordingly, the Civil Miscellaneous Appeal is dismissed

as withdrawn. No order as to costs.

Miscellaneous Petitions, if any, pending in this civil

miscellaneous appeal shall also stand dismissed.

____________________________ JUSTICE M.GANGA RAO

24th February, 2022

Note: Issue C.C. by 28.02.2022 (B/o) anr

THE HON'BLE SRI JUSTICE M.GANGA RAO

CIVIL MISCELLANEOUS APPEAL NO. 181 OF 2021

24th February, 2022

anr

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