Proceeding Sheet vs Unknown
2022 Latest Caselaw 9917 AP

       HIGH COURT OF ANDHRA PRADESH

           MAIN CASE No:W.P.No.4724 OF 2016

                      PROCEEDING SHEET

SL.     DATE                              ORDER                            OFFICE
NO.                                                                         NOTE
                   RNT,J
12.   29.12.2022

                           After arguing at some length, Sri P.Prabhakar
                   Rao, learned counsel for the petitioner, seeks
                   adjournment to enable him to obtain instructions
                   from the petitioner with respect to O.S.Nos.383 of
                   2014 and 221 of 2014 filed by the respondent No.4,

as to whether the same are pending or have been decided, as in his submissions, one suit has been decided. If any of the suit or both the suits have been decided, then the order/judgment passed in the suits shall also be brought on record.

List on 25.01.2023.

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                                                               RNT,J
                   Scs
 SL.   DATE   ORDER   OFFICE
NO.                   NOTE