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Kinner Venkataswami ... vs The State Of A.P., Rep By Pp.,
2022 Latest Caselaw 9897 AP

Citation : 2022 Latest Caselaw 9897 AP
Judgement Date : 28 December, 2022

Andhra Pradesh High Court - Amravati
Kinner Venkataswami ... vs The State Of A.P., Rep By Pp., on 28 December, 2022
     THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

                      Crl.A No. 747 of 2009

JUDGMENT:

Sri Y. Jagadeeswara Rao, learned Special Assistant Public

Prosecutor, representing the learned Public Prosecutor reported

that he filed a memo in the Registry along with death certificate

of appellant who died. As verified the copy of death certificate,

the appellant died.

Under these circumstances, the appeal is 'dismissed as

abated'.

As a sequel miscellaneous petitions, if any, pending shall

stand closed.

________________________ JUSTICE A.V.RAVINDRA BABU Date :28.12.2022 Chb/LSP THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

Crl.A No. 747 of 2009

Date : 28.12.2022

Chb/LSP

 
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