Expand

January February March April May June July August September October November December

Shaik Imam Saheb vs The State Of A.P. Another
2022 Latest Caselaw 9896 AP

Citation : 2022 Latest Caselaw 9896 AP
Judgement Date : 28 December, 2022

Andhra Pradesh High Court - Amravati

Shaik Imam Saheb vs The State Of A.P. Another on 28 December, 2022

     THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

          CRIMINAL REVISION CASE No. 1886 of 2008

ORDER:

None represented for the petitioner. In view of the

proceedings sheet dated 06.12.2022, Criminal Revision Case is

dismissed for default. Copy of this order shall be sent to the Court

below along with original record, if any, to give effect the

judgment of trial Court which was confirmed by the Appellate

Court.

Registry is directed to forward the record on or before

07.01.2023 without fail.

As a sequel miscellaneous petitions, if any, pending shall

stand closed.

________________________ JUSTICE A.V.RAVINDRA BABU 28.12.2022 ARB THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

CRIMINAL REVISION CASE No. 1886 of 2008

Date : 28.12.2022

ARB

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition