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Unknown vs High Court Of Andhra Pradesh At ...
2022 Latest Caselaw 9880 AP

Citation : 2022 Latest Caselaw 9880 AP
Judgement Date : 27 December, 2022

Andhra Pradesh High Court - Amravati
Unknown vs High Court Of Andhra Pradesh At ... on 27 December, 2022
      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

             Main Case No. Crl.A.No.1240 of 2007

                       PROCEEDING SHEET

Sl.   DATE                            ORDER                         OFFICE
No.                                                                  NOTE

14.   27.12.2022   AVRB, J

                        Heard       the       arguments        of
                   Sri M. Ravindra, learned counsel, representing
                   the learned counsel for the respondent.

Already learned Standing Counsel for ACB argued on 06.12.2022.

The matter is reserved for judgment.

________ AVRB,J Sj/Pmk

 
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