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Proceeding Sheet vs Unknown
2022 Latest Caselaw 9879 AP

Citation : 2022 Latest Caselaw 9879 AP
Judgement Date : 27 December, 2022

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 27 December, 2022
                                     1


                     HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Crl.A. No. 1491 of 2007

                            PROCEEDING SHEET

Sl.
                                           ORDER
No    DATE
                 AVRB,J
14. 27.12.2022

Heard Sri M. Ravindra, learned counsel, representing

the learned counsel for the Appellant and the learned

Standing Counsel for ACB.

The matter is reserved for Judgment. ,

_ ____ AVRB,J eha

 
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