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SA/1242/2012
2022 Latest Caselaw 9855 AP

Citation : 2022 Latest Caselaw 9855 AP
Judgement Date : 26 December, 2022

Andhra Pradesh High Court - Amravati
SA/1242/2012 on 26 December, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Second Appeal No.1242 of 2012

PROCEEDING SHEET

S.

No DATE ORDER

20. 26.12.2022 Dr.VRKS, J

Learned counsel on both sides are in attendance and submitted continuation of arguments both in the appeal as well as in the application for production of additional evidence (I.A.No.01/of 2022) cited legal authorities. Arguments concluded.

Judgment Reserved.

___________ Dr.VRKS, J

KLNS

 
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