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Geddam Nagabushanam vs The State Of A.P
2022 Latest Caselaw 9832 AP

Citation : 2022 Latest Caselaw 9832 AP
Judgement Date : 22 December, 2022

Andhra Pradesh High Court - Amravati

Geddam Nagabushanam vs The State Of A.P on 22 December, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.385 of 2009

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

5) 22.12.2022 AVRB, J

Heard Sri Challa Srinivasa Reddy, learned counsel for the appellant and Sri Y. Jagadeeswara Rao, learned counsel, representing the learned Public Prosecutor.

The matter is reserved for judgment. Registry is directed to circulate the matter along with original record.

________ AVRB,J PGR

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