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Thota Ramachandraiah, Kadapa vs State Of A.P., Rep. By Spl. P.P. For ...
2022 Latest Caselaw 9801 AP

Citation : 2022 Latest Caselaw 9801 AP
Judgement Date : 21 December, 2022

Andhra Pradesh High Court - Amravati
Thota Ramachandraiah, Kadapa vs State Of A.P., Rep. By Spl. P.P. For ... on 21 December, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE NO.: Crl.A. No. 1110 of 2017

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

5. 21.12.2022 CMR, J

Heard arguments of both the learned counsel for the appellant and learned Standing Counsel - cum- Special Public Prosecutor for ACB.

Judgment reserved.

________ CMR, J

AKN

 
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