C.N.Seshachalapathi Raju vs State Of Ap.,Rep.Byits Special ...
2022 Latest Caselaw 9772 AP

Citation : 2022 Latest Caselaw 9772 AP
Judgement Date : 20 December, 2022

Andhra Pradesh High Court - Amravati

C.N.Seshachalapathi Raju vs State Of Ap.,Rep.Byits Special ... on 20 December, 2022

        HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

                CRIMINAL APPEAL No.883 OF 2011

                       PROCEEDING SHEET

Sl.                                                               OFFICE
        DATE                          ORDER
No.                                                                NOTE
04.   20.12.2022 AVRB, J:
                       Heard arguments of Sri R. Arun
                 Kumar,     learned    counsel,    representing
                 learned counsel for the appellant and Sri
                 S.M.Subhani, learned Standing Counsel for
                 ACB    and    Special    Public    Prosecutor,
                 appearing for the respondent-State.

Reserved for judgment.

____________ AVRB, J Dsh

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