K Saroja vs The State Of Andhra Pradesh
2022 Latest Caselaw 9771 AP

Citation : 2022 Latest Caselaw 9771 AP
Judgement Date : 20 December, 2022

Andhra Pradesh High Court - Amravati

K Saroja vs The State Of Andhra Pradesh on 20 December, 2022

          HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: W.P.Nos.11314, 10457 and 12931 of 2019
                 PROCEEDING SHEET

Sl.                                                                  OFFICE
      DATE                          ORDER
No.                                                                  NOTE.
07 20-12-2022   RC,J
                       The Tahsildar, Tirupathi Rural Mandal- 3rd
                respondent in all these writ petitions is directed

to appear before this Court on 28.12.2022 to explain as to how he has affixed his stamp and subscribed his signature on the Division Bench Judgment of this Court, which is filed along with material papers with the counter.

In the meantime, reply, if any, by the petitioners.

_______ RC,J RR

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