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Thuraka Thirupathi Golla, ... vs The State Of Ap., Rep Pp.,
2022 Latest Caselaw 9695 AP

Citation : 2022 Latest Caselaw 9695 AP
Judgement Date : 15 December, 2022

Andhra Pradesh High Court - Amravati
Thuraka Thirupathi Golla, ... vs The State Of Ap., Rep Pp., on 15 December, 2022
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.85 of 2016

                         PROCEEDING SHEET

Sl.
                                       ORDER

No DATE

15. 15.12.2022 CPK, J & BVLNC, J

List on 22.12.2022 under the caption "For Judgment."

___________ CPK, J

___________ BVLNC, J AMD

 
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