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B.Aleem Miah vs The State Of Andhra Pradesh, Rep. ...
2022 Latest Caselaw 9686 AP

Citation : 2022 Latest Caselaw 9686 AP
Judgement Date : 15 December, 2022

Andhra Pradesh High Court - Amravati
B.Aleem Miah vs The State Of Andhra Pradesh, Rep. ... on 15 December, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 38780 of 2015

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

08. 15.12.2022 RNT, J

"Separate judgment is passed dismissing the writ petition for want of prosecution."

_________ RNT, J Dsr

 
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