Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

Kollipara Adinarayana, vs K.Narasimha Rao,
2022 Latest Caselaw 9624 AP

Citation : 2022 Latest Caselaw 9624 AP
Judgement Date : 14 December, 2022

Andhra Pradesh High Court - Amravati

Kollipara Adinarayana, vs K.Narasimha Rao, on 14 December, 2022

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.256 of 2001

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

26. 14-12-2022 BSS, J

This appeal is dismissed as abated. No order as to costs. Consequently, miscellaneous petitions if any, stand closed. Interim stay if any, granted shall stand vacated. (vide separate Judgment)

________ BSS, J

Bsv

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs