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Vakada Venkata Lakshmi, vs The State Of Ap Rep By Its Pp Hyd., 5 ...
2022 Latest Caselaw 9619 AP

Citation : 2022 Latest Caselaw 9619 AP
Judgement Date : 14 December, 2022

Andhra Pradesh High Court - Amravati

Vakada Venkata Lakshmi, vs The State Of Ap Rep By Its Pp Hyd., 5 ... on 14 December, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.R.C. No.887 of 2008

                           PROCEEDING SHEET

Sl.No
                                          ORDER

DATE

9. 14.12.2022 AVRB, J

No representation for the petitioner. This Revision is filed against the judgment of acquittal and since long, the petitioner is not getting ready.

Hence, list the matter on 25.01.2023 under the caption 'For Dismissal'.

___________ AVRB, J MP

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Vakada Venkata Lakshmi, vs The State Of Ap Rep By Its Pp Hyd., 5 ...
2022 Latest Caselaw 9619 AP

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Vakada Venkata Lakshmi, vs The State Of Ap Rep By Its Pp Hyd., 5 ...2022 Latest Caselaw 9619 AP

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Vakada Venkata Lakshmi, vs The State Of Ap Rep By Its Pp Hyd., 5 ...
2022 Latest Caselaw 9619 AP