Smt. Chilkalapudi Dhanalakshmi, ... vs Social Welfare Dept., Hyd. 3 ...
2022 Latest Caselaw 9612 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

  HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                               &
              HON'BLE MR.JUSTICE NINALA JAYASURYA

                   WRIT APPEAL No.545 OF 2008
                         (Through physical mode)
Smt. Chilkalapudi Dhanalaxshmi,
W/o. Satyanarayana, Age 61 years,
Occ:Housewife, R/o Jagannadhapuram,
Pedavegi Mandal,
West Godavari District and another.
                                                        ..Appellants
                    Versus
The Government of Andhra Pradesh,
Represented by its Principal Secretary,
Social Welfare Department,
Secretariat, Hyderabad and others.
                                                            ...Respondents

ORAL JUDGMENT Dt:14.12.2022

(per Prashant Kumar Mishra, CJ)

Mr.P.A.Harsha Vardhan, learned counsel representing Mr.M.L.Ali,

learned counsel for the appellants seeks permission of this Court for

withdrawal of this writ appeal as the cause for which the writ appeal was

preferred does not survive.

Permission is accorded.

Accordingly, the Writ Appeal is dismissed as withdrawn. No costs.

All pending miscellaneous applications shall stand dismissed.

PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J Ksp