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Byneedu Srinivasa Rao, vs Byneedu Venkateswara Rao,
2022 Latest Caselaw 9588 AP

Citation : 2022 Latest Caselaw 9588 AP
Judgement Date : 13 December, 2022

Andhra Pradesh High Court - Amravati

Byneedu Srinivasa Rao, vs Byneedu Venkateswara Rao, on 13 December, 2022

Bench: Dr V Sagar

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Second Appeal No.424 of 2022

PROCEEDING SHEET

S.

No DATE ORDER

19. 13.12.2022 Dr.VRKS, J

Learned counsel on both sides are in attendance and submitted arguments in continuation.

Legal authorities are cited by the appellant. Arguments concluded.

Judgment Reserved.

____________ Dr.VRKS, J KLNS

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