D.Bhimalingam. Another. vs D.Ramamohana Rao.
2022 Latest Caselaw 9587 AP

Citation : 2022 Latest Caselaw 9587 AP
Judgement Date : 13 December, 2022

Andhra Pradesh High Court - Amravati

D.Bhimalingam. Another. vs D.Ramamohana Rao. on 13 December, 2022

Bench: B Syamsunder

      HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.493 of 2001

                       PROCEEDING SHEET

Sl.    DATE                          ORDER                                OFFICE
No.                                                                        NOTE
8   13-12-2022

BSS, J

Second appeal is accordingly disposed of. No order as to costs. Consequently, miscellaneous petitions if any, stand closed. Interim stay if any, granted shall stand vacated. (vide separate Judgment)

________ BSS, J

Bsv

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