The Accountant General , Prakasam ... vs Smt. Basireddy Anasuyamma, ...
2022 Latest Caselaw 9585 AP

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. W.P.No.7796 of 2006

                         PROCEEDING SHEET
Sl. DATE                        ORDER                                  OFFICE
No.                                                                     NOTE
13. 13.12.2022 MGR,J & SV,J:

                     Heard both the learned counsel.

                     Learned counsel for the respondent

seeks adjournment to cite judgments in support of his contentions that the respondent is entitled for full pension on attaining the majority by the son of the first wife.

Registry is directed to print the name of 'learned Government Pleader for Services-III' in place of 'learned Government Pleader for Services-IV' in addition to 'learned Government Pleader for Services-I'.

Post on 20.12.2022.

_________ MGR,J

_________ SV,J anr