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State Of A.P., Rep By Inspector Of ... vs Sri Mohd.Azeezul Haq,
2022 Latest Caselaw 9580 AP

Citation : 2022 Latest Caselaw 9580 AP
Judgement Date : 13 December, 2022

Andhra Pradesh High Court - Amravati

State Of A.P., Rep By Inspector Of ... vs Sri Mohd.Azeezul Haq, on 13 December, 2022

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Criminal Appeal No.897 of 2007

                          PROCEEDING SHEET

 Sl.
                                      ORDER

No DATE

14. 13.12.2022 AVRB, J

Heard the arguments of Sri A.Hari Prasad Reddy, learned counsel for the respondent.

Reserved the matter for Judgment.

___________ AVRB, J MP

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State Of A.P., Rep By Inspector Of ... vs Sri Mohd.Azeezul Haq,
2022 Latest Caselaw 9580 AP

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State Of A.P., Rep By Inspector Of ... vs Sri Mohd.Azeezul Haq,
2022 Latest Caselaw 9580 AP