M Madhu, Spsr Nellore District vs M.Arul, Tamil Nadu State Anr
2022 Latest Caselaw 9537 AP

Citation : 2022 Latest Caselaw 9537 AP
Judgement Date : 9 December, 2022

Andhra Pradesh High Court - Amravati

M Madhu, Spsr Nellore District vs M.Arul, Tamil Nadu State Anr on 9 December, 2022

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 375 of 2016

                          PROCEEDING SHEET

 Sl.
 No       DATE                                                   OFFICE
                                   ORDER

NOTE

09. 09.12.2022 BVLNC, J

Heard arguments on both sides.

Reserved for judgment.

___________ BVLNC, J psk

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