Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

Alla Konda Reddy 4 Others vs B.Venkata Subba Reddy 5 Others
2022 Latest Caselaw 9499 AP

Citation : 2022 Latest Caselaw 9499 AP
Judgement Date : 8 December, 2022

Andhra Pradesh High Court - Amravati

Alla Konda Reddy 4 Others vs B.Venkata Subba Reddy 5 Others on 8 December, 2022

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.180 of 2002

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE 08-12-2022 BSS, J

Judgment pronounced. (vide separate Judgment)

In the result, this Second Appeal is dismissed confirming the Judgment of appellate Court. In the circumstances, there shall be no order as to costs.

As a sequel, pending miscellaneous petitions if any, stand closed. Interim orders granted if any, stand vacated.

________ BSS, J

Bsv

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs