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CRLA/493/2015
2022 Latest Caselaw 9488 AP

Citation : 2022 Latest Caselaw 9488 AP
Judgement Date : 8 December, 2022

Andhra Pradesh High Court - Amravati
CRLA/493/2015 on 8 December, 2022
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.493 of 2015

                          PROCEEDING SHEET

Sl.
                                       ORDER

No DATE

5. 08.12.2022 CPK, J & BVLNC, J

List on 15.12.2022 under the caption "For Judgment."

___________ CPK, J

___________ BVLNC, J AMD

 
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