Citation : 2022 Latest Caselaw 9444 AP
Judgement Date : 7 December, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: Second Appeal No.811 of 2013
PROCEEDING SHEET
S.
No DATE ORDER
14. 7.12.2022 Dr.VRKS,J
Learned counsel on both sides are in attendance.
Heard arguments in continuation. Judgment Reserved.
____________ Dr.VRKS, J
KLNS
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