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P. Chand Basha, vs G.Karunakar Reddy,
2022 Latest Caselaw 9443 AP

Citation : 2022 Latest Caselaw 9443 AP
Judgement Date : 7 December, 2022

Andhra Pradesh High Court - Amravati
P. Chand Basha, vs G.Karunakar Reddy, on 7 December, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Second Appeal No.180 of 2012

PROCEEDING SHEET

S.

No | DATE ORDER

10. | 7.12.2022 | Dr.VRKS,J

Heard arguments of the learned counsel.

Judgment Reserved.

Dr.VRKS, J

KLNS

 
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