M/S.Coastal Carbons Ltd., vs A.P.Industrial Infrastructure ...
2022 Latest Caselaw 9440 AP

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No:W.P.No.7331 of 2003

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE RNT,J

21. 07.12.2022 On a specific query made to the learned counsel for the review applicant regarding the maintainability of the review application, in view of the fact that the W.P.No.7331 of 2003, was dismissed, following the earlier judgment of this court and the petitioner's Writ Appeal was also dismissed as withdrawn, learned counsel for the review applicant prays that the matter be posted to 08.12.2022.

List on 08.12.2022.

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