Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

N. Rajendra Prasad, vs The State Of Andhra Pradesh
2022 Latest Caselaw 9437 AP

Citation : 2022 Latest Caselaw 9437 AP
Judgement Date : 7 December, 2022

Andhra Pradesh High Court - Amravati
N. Rajendra Prasad, vs The State Of Andhra Pradesh on 7 December, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 30237 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

04. 07.12.2022 RNT, J

"Separate judgment is passed disposing of the writ petition."

_________ RNT, J Dsr

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter