Tatiparthi Narsi Reddy vs Tatiparthi Jayarami Reddy
2022 Latest Caselaw 9430 AP

Citation : 2022 Latest Caselaw 9430 AP
Judgement Date : 7 December, 2022

Andhra Pradesh High Court - Amravati

Tatiparthi Narsi Reddy vs Tatiparthi Jayarami Reddy on 7 December, 2022

Bench: Dr V Sagar

               HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

      MAIN CASE No.: S.A.No.1483 of 2018

                                 PROCEEDING SHEET

Sl.                                                                              OFFICE
No      DATE                                   ORDER                              NOTE


11    07.12.2022

Dr.VRKS,J

Learned counsel on both sides are in attendance.

Learned counsel for Appellant filed paper book citing legal authorities.

Learned counsel on both sides submitted arguments. Arguments concluded.

Judgment Reserved.

___________ Dr.VRKS,J

GRL

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