Citation : 2022 Latest Caselaw 9429 AP
Judgement Date : 7 December, 2022
IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
WRIT APPEAL No.455 of 2007
(Through physical mode)
Sri Vijaya Traders, Sri Panduranga Rice Mill,
Nagulakunta road, Nandyal, Kurnool District,
represented by Meda Lakshmaiah (partner),
S/o Venkata Subbaiah, aged 57 years,
R/o Nandyal, and others .. Appellants
Versus
The Agricultural Market Committee, Nandyal,
Kurnool District, represented by its
Secretary, and another. ..Respondents
ORAL JUDGMENT
Dt: 07.12.2022
(per Prashant Kumar Mishra, CJ) This writ appeal has been pending for the last fifteen years. Today, when the matter is called, none appears for the appellants to press this case. In the circumstances, this Court has no other option but to dismiss this case for want of prosecution.
2. Accordingly, this writ appeal is dismissed for non-prosecution. No costs. Pending miscellaneous applications, if any, shall stand closed.
PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J MP
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
WRIT APPEAL No.455 of 2007
(per Prashant Kumar Mishra, CJ)
Dt: 07.12.2022
MP
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