Sheik Mastan Vali vs Inspector Of Police, Range2, ...
2022 Latest Caselaw 9427 AP

      IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI

 HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                            &
             HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

                      WRIT APPEAL No.963 of 2007

                           (Through physical mode)

Sri Sheik Mastan Vali, S/o Sheik Silar Saheb,
Muslim, aged 57 years, Occ:D.S.P. Assistant
Commandant Vth Betalian,
A.P.S.P., Vijayanagaram (under suspension),
Vijayanagaram District                                         .. Appellant

       Versus

Inspector of Police, Range-2,
A.C.B., Rajamundry, Sri K.Rajendra Rao,
East Godavari District, and others                          ..Respondents

ORAL JUDGMENT

Dt: 07.12.2022

(per Prashant Kumar Mishra, CJ) This writ appeal has been pending for the last fifteen years. Today, when the matter is called, none appears for the appellant to press this case. In the circumstances, this Court has no other option but to dismiss this case for want of prosecution.

2. Accordingly, this writ appeal is dismissed for non-prosecution. No costs. Pending miscellaneous applications, if any, shall stand closed.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J MP

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

WRIT APPEAL No.963 of 2007

(per Prashant Kumar Mishra, CJ)

Dt: 07.12.2022

MP